Rama Shanker Singh vs State Of U.P Thr. Secy Basic ...
2015 Latest Caselaw 4187 ALL

Citation : 2015 Latest Caselaw 4187 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Rama Shanker Singh vs State Of U.P Thr. Secy Basic ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1091 of 2008
 

 
Petitioner :- Rama Shanker Singh
 
Respondent :- State Of U.P Thr. Secy Basic Education And 3 Ors
 
Counsel for Petitioner :- S.S.Asthana,A.P.Singh,Vinay Misra
 
Counsel for Respondent :- C.S.C,J B S Rathore,Jogendra Nath Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

District Basic Education Officer is being represented by Sri Prashant Arora, advocate.

Office is directed to print the name of Sri Prashant Arora as counsel for the District Basic Education Officer, Amethi.

Learned Counsel for the petitioner is directed to communicate about this order to the Prashant Arora, learned Counsel for the Basic Education Officer.

List this case on 16.12.2015.

Order Date :- 18.11.2015

Arvind

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