Ganga Singh Bist, S/O-Sri Bishan ... vs State Of U.P., Thru.Prin. Secy. ...
2015 Latest Caselaw 4185 ALL

Citation : 2015 Latest Caselaw 4185 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ganga Singh Bist, S/O-Sri Bishan ... vs State Of U.P., Thru.Prin. Secy. ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1629 of 2010
 

 
Petitioner :- Ganga Singh Bist, S/O-Sri Bishan Singh Bist,
 
Respondent :- State Of U.P., Thru.Prin. Secy. Medical Education & Others
 
Counsel for Petitioner :- R.B.S. Rathaur
 
Counsel for Respondent :- C.S.C.,J.P.Singh,Vinayak Saxena
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel informs that the Counter Affidavit has been filed in the month of October, 2010, but till date no Rejoinder Affidavit has been filed.

Learned Counsel for the petitioner prays for and is granted a weeks' time for filing Rejoinder Affidavit subject to deposit of Rs. 1000/-(one thousand) in the Registry and the same shall be transmitted to Oudh Bar Association for purchase of books.

Order Date :- 18.11.2015

Arvind

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