Citation : 2015 Latest Caselaw 4184 ALL
Judgement Date : 18 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10369 of 2015 Applicant :- Deepu @ Surendra Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter
Order Date :- 18.11.2015
A.
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