State Of U.P. vs Chhatkawa @ Jameel Ahmad Pathan
2015 Latest Caselaw 4183 ALL

Citation : 2015 Latest Caselaw 4183 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

State Of U.P. vs Chhatkawa @ Jameel Ahmad Pathan on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 191 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Chhatkawa @ Jameel Ahmad Pathan
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court's record within four weeks.

List after receipt of the lower court's record.

Order Date :- 18.11.2015

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