Chet Ram vs The State Of U.P.
2015 Latest Caselaw 4182 ALL

Citation : 2015 Latest Caselaw 4182 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Chet Ram vs The State Of U.P. on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10347 of 2015
 

 
Applicant :- Chet Ram
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Ravindra Nath Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A, put up on 27.11.2015 as fresh case.

In the meantime learned A.G.A may seek instructions.

Order Date :- 18.11.2015

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