Km.Sunit Kumari vs Dr. Ram Manohar Lohia Avadh ...
2015 Latest Caselaw 4171 ALL

Citation : 2015 Latest Caselaw 4171 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Km.Sunit Kumari vs Dr. Ram Manohar Lohia Avadh ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2020 of 1998
 

 
Petitioner :- Km.Sunit Kumari
 
Respondent :- Dr. Ram Manohar Lohia Avadh University Faizabad
 
Counsel for Petitioner :- S.K.Mehrotra
 
Counsel for Respondent :- C.S.C.,A.K.Srivastava,M. Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This matter pertains to the year 1998 and when the case was called out for hearing, neither any one has put in appearance on behalf of the University nor there is any request slip for adjournment by any Counsel.

As the matter is quite old and taking serious view of the matter, the Vice Chancellor and the Registrar, Dr Ram Manohar Lohia Avadh University, Faizabad are directed to appear on 10.12.2015 alongwith relevant regard to assist the court so that the matter may be heard finally.

List this case on 10.12.2015.

Date 17/12/2015