Citation : 2015 Latest Caselaw 4166 ALL
Judgement Date : 17 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3472 of 2003 Petitioner :- Avanish Srivastava Respondent :- U.P. State Public Services Tribunal Indira Bhawan Lko. Counsel for Petitioner :- Asit Kumar Chaturvedi,Dharmendra Kumar Dixit Counsel for Respondent :- C.S.C.,Amit Bose,Shafiq Mirza Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Asit Kumar Chaturvedi, learned Senior Advocate, Put up tomorrow i.e. 18.11.2015.
Order Date :- 17.11.2015
Arvind
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