Citation : 2015 Latest Caselaw 4164 ALL
Judgement Date : 17 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1727 of 2009 Petitioner :- Sunita Pandey W/O Shivanand Pandey (Objection Filed) Respondent :- State Of U.P. Thru Secy. Basic Education & Others Counsel for Petitioner :- Arun Kumar Shukla,Prabhat Kumar Tripathi Counsel for Respondent :- C.S.C.,Singh Vinod Kumar,Vind Vasini Kumar,Vishal Verma Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner is directed to place on record the copy of the representation, which was submitted in pursuance to the order passed in Writ Petition No. 4303 (SS) 2006, which was decided by the District Basic Education Officer vide order dated 2.6.2007.
Learned Counsel for the B.S.A. will also seek instructions with respect to the representation of the petitioner.
List this case in the week commencing 7.12.2015.
Order Date :- 17.11.2015
Arvind
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