Jaiveer Singh vs State Of U.P. And 2 Others
2015 Latest Caselaw 4162 ALL

Citation : 2015 Latest Caselaw 4162 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Jaiveer Singh vs State Of U.P. And 2 Others on 17 November, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19105 of 2014
 

 
Petitioner :- Jaiveer Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manoj Tripathi,R.P. Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed, list this case in the next cause list.

Order Date :- 17.11.2015

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