Shashi Mauli vs U.P. Matsya Vikas Nigam Ltd. And ...
2015 Latest Caselaw 4159 ALL

Citation : 2015 Latest Caselaw 4159 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Shashi Mauli vs U.P. Matsya Vikas Nigam Ltd. And ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1718 of 2000
 

 
Petitioner :- Shashi Mauli
 
Respondent :- U.P. Matsya Vikas Nigam Ltd. And Ors.
 
Counsel for Petitioner :- Rakesh Kumar Chaudhary,Chaudhary Shatrughan,D.K.Singh,Mohd.Ateeq,Uday Bhanu Singh
 
Counsel for Respondent :- C.B.Verma,Akhilesh Kalra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by the Counsel for the petitioner that he has filed an application for correction of address on 28.10.2015 but the same is no record.'

Office is directed to trace the same and place it on record.

List this case on 4.12.2015.

Counsel for the petitioner has also taken necessary steps.

Order Date :- 17.11.2015

MH/-

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