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Raj Rani W/O Late Shiv Raj Singh And ... vs State Of U.P.Thorugh Its ...
2015 Latest Caselaw 4158 ALL

Citation : 2015 Latest Caselaw 4158 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Raj Rani W/O Late Shiv Raj Singh And ... vs State Of U.P.Thorugh Its ... on 17 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7058 of 2004
 

 
Petitioner :- Raj Rani W/O Late Shiv Raj Singh And Others
 
Respondent :- State Of U.P.Thorugh Its Secy.Education And Ors.
 
Counsel for Petitioner :- Vijay Kumar Bajpai,Meenakshi Singh,R.C.Dwivedi,Shashank Shekhar Parihar,Shyam Mohan,Vijay Kumar Bajpai
 
Counsel for Respondent :- C.S.C.,Jyotinjay Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed that arguing Counsel is out of station and the matter may adjourned.

Accordingly, the matter is adjourned. List again.

Order Date :- 17.11.2015

MH/-

 

 

 
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