Chandra Bhan Pandey vs State Of U.P. Thru Secy. Madhyamik ...
2015 Latest Caselaw 4156 ALL

Citation : 2015 Latest Caselaw 4156 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Chandra Bhan Pandey vs State Of U.P. Thru Secy. Madhyamik ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 211 of 2007
 

 
Petitioner :- Chandra Bhan Pandey
 
Respondent :- State Of U.P. Thru Secy. Madhyamik Education & 4 Ors.
 
Counsel for Petitioner :- Surendra Pratap Singh,Udai Bhan Pandey
 
Counsel for Respondent :- C S C,Shree Prakash Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Udai Bhan Pandey, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 17.11.2015

Arvind

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