Vinod Kumar Agarwal vs State Of U.P.Through Principal ...
2015 Latest Caselaw 4155 ALL

Citation : 2015 Latest Caselaw 4155 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Vinod Kumar Agarwal vs State Of U.P.Through Principal ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1033 of 1999
 

 
Petitioner :- Vinod Kumar Agarwal
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- Brijesh Kumar
 
Counsel for Respondent :- Km.Veena Sinha,Chandra Shekhar Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Brijesh Kumar, Counsel for the petitioner is reported to be ill.

The case is adjourned. List in the next month.

Order Date :- 17.11.2015

MH/-

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