Sri Kant S/O Late Ram Kishan ... vs State Of U.P. Thru Secy. Transport ...
2015 Latest Caselaw 4152 ALL

Citation : 2015 Latest Caselaw 4152 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Sri Kant S/O Late Ram Kishan ... vs State Of U.P. Thru Secy. Transport ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4505 of 2009
 

 
Petitioner :- Sri Kant S/O Late Ram Kishan [Objection Filed]
 
Respondent :- State Of U.P. Thru Secy. Transport & Others
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.,Veena Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This matter is of the year 2009.

Neither any one appears to assist the Court on behalf of U.P. Transport Corporation, nor any request for adjournment has been made by any Counsel appearing for the Corporation.

The Managing Director of the U.P. State Road Transport Corporation is directed to appear before this Court on 19.11.2015 at 10.15 a.m. along with relevant record to assist the Court.

Learned Standing Counsel is directed to communicate about this order to the Managing Director of the U.P. State Road Transport Corporation.

Order Date :- 17.11.2015

Arvind