Director Ayurvedic And Unani ... vs Dep Pratap Singh
2015 Latest Caselaw 4149 ALL

Citation : 2015 Latest Caselaw 4149 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Director Ayurvedic And Unani ... vs Dep Pratap Singh on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 644 of 1999
 

 
Petitioner :- Director Ayurvedic And Unani Services
 
Respondent :- Dep Pratap Singh
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- Rajeev Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of Sri Rajeev Singh, list this case on 23.11.2015.

Order Date :- 17.11.2015

MH/-

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