Dr. Arun Kumar Srivastava vs The State
2015 Latest Caselaw 4148 ALL

Citation : 2015 Latest Caselaw 4148 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Dr. Arun Kumar Srivastava vs The State on 17 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9019 of 2015
 

 
Applicant :- Dr. Arun Kumar Srivastava
 
Opposite Party :- The State
 
Counsel for Applicant :- Arun Sinha,Riyaz Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Sudhir Kumar,Sunil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Sri Sudhir Kumar and Sri Sunil Kumar Singh, learned counsel for the complainant have sent illness slip while learned counsel for the applicant as well as learned A.G.A are present.

The case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 17.11.2015

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