Nitin Sonker ( Fourth Bail ) vs State Of U.P.
2015 Latest Caselaw 4146 ALL

Citation : 2015 Latest Caselaw 4146 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Nitin Sonker ( Fourth Bail ) vs State Of U.P. on 17 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10335 of 2015
 

 
Applicant :- Nitin Sonker ( Fourth Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ratnesh Chandra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is fourth bail application.

List with previous papers before the appropriate bench.

Order Date :- 17.11.2015

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