Gayatri Devi vs State Of U.P.
2015 Latest Caselaw 4142 ALL

Citation : 2015 Latest Caselaw 4142 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Gayatri Devi vs State Of U.P. on 17 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8864 of 2015
 

 
Applicant :- Gayatri Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Neeraj Kumar,Gaurav Saxena,Lalla Ram Chauhan,Rajni Saxena,Rishi Saxena
 
Counsel for Opposite Party :- Govt. Advocate,Aditya Narain,Rakesh Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant prays for and is granted three days and no more time to file counter affidavit.

List on 23.11.2015.

Order Date :- 17.11.2015

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