Raja Ram Yadav vs State Of U.P.
2015 Latest Caselaw 4140 ALL

Citation : 2015 Latest Caselaw 4140 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Raja Ram Yadav vs State Of U.P. on 17 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8673 of 2015
 

 
Applicant :- Raja Ram Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shishir Pradhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Manish Singh Chauhan, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned A.G.A prays for and is granted two weeks time to file counter affidavit.

In the meantime learned counsel for the complainant may also file counter affidavit.

List thereafter.

Order Date :- 17.11.2015

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