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Pradeep Kumar Dubey vs State Of U.P.Though Its Secy. ...
2015 Latest Caselaw 4138 ALL

Citation : 2015 Latest Caselaw 4138 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Pradeep Kumar Dubey vs State Of U.P.Though Its Secy. ... on 17 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2821 of 2004
 

 
Petitioner :- Pradeep Kumar Dubey
 
Respondent :- State Of U.P.Though Its Secy. Secondary Education Govt.Of
 
Counsel for Petitioner :- Ajai Pratap Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for recall of order dated 26.8.2015 passed by Hon'ble Sudhir Kumar Saxena,J.

Accordingly, list this case before Hon'ble Sudhir kumar Saxena,J. at an early date.

Order Date :- 17.11.2015

MH/-

 

 

 
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