Devendra Kumar Dixit vs State Of U.P. And (4) Ors.
2015 Latest Caselaw 4132 ALL

Citation : 2015 Latest Caselaw 4132 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Devendra Kumar Dixit vs State Of U.P. And (4) Ors. on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7191 of 2002
 

 
Petitioner :- Devendra Kumar Dixit
 
Respondent :- State Of U.P. And (4) Ors.
 
Counsel for Petitioner :- G.K. Pandey,In Person
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Petitioner, who appears in person, that the case may be adjourned today and be listed in January, 2016.

Accordingly, list this case on 19.1.2016 as requested by him.

Order Date :- 17.11.2015

MH/-

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