Ramesh Chandra, S/O Late Ram ... vs State Of U.P. Through Principal ...
2015 Latest Caselaw 4131 ALL

Citation : 2015 Latest Caselaw 4131 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Ramesh Chandra, S/O Late Ram ... vs State Of U.P. Through Principal ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5349 of 2008
 

 
Petitioner :- Ramesh Chandra, S/O Late Ram Shankar , Resident Of Village D
 
Respondent :- State Of U.P. Through Principal Secretary, Irrigation Depart
 
Counsel for Petitioner :- Y.S. Lohit,D K Srivastava,Durgesh Kumar Rajput,Nitin Sachan,P C Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri P.C.Agrawal, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 17.11.2015

Arvind

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