Citation : 2015 Latest Caselaw 4130 ALL
Judgement Date : 17 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2736 of 2006 Petitioner :- Shanti Devi [Objection Filed] Respondent :- Branch Manager,State Bank Of India,Ambedkarnagar And 2 Ors Counsel for Petitioner :- D.K.Yadav,M.L.Yadav,P.R.Mishra Counsel for Respondent :- N.K.Seth,Anurag Srivastava Hon'ble Dr. Devendra Kumar Arora,J.
It appears that Counter Affidavit has been filed without serving the duplicate of the same.
Learned Counsel for the opposite parties are directed to serve the copy of the Counter Affidavit during the course of the day.
Rejoinder Affidavit, if any, may be filed by the petitioner within two weeks.
List thereafter.
Order Date :- 17.11.2015
Arvind
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