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Dharmendra Bahadur Singh S/O Late ... vs State Of U.P.Through ...
2015 Latest Caselaw 4129 ALL

Citation : 2015 Latest Caselaw 4129 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Dharmendra Bahadur Singh S/O Late ... vs State Of U.P.Through ... on 17 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4502 of 2009
 

 
Petitioner :- Dharmendra Bahadur Singh S/O Late Kunwar Bahadur Singh
 
Respondent :- State Of U.P.Through Prn.Secy.Home Guards And Others
 
Counsel for Petitioner :- Jai Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar "Balediha"
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by Sri J.P.singh that rejoinder affidavit alongwith application has been filed in the registry which will come up for orders on 19.12.2015

As the rejoinder affidavit is not on record, the case is adjourned.

Order Date :- 17.11.2015

MH/-

 

 

 
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