Sanjay Tripathi And Anr vs District Judge, Hardoi
2015 Latest Caselaw 4128 ALL

Citation : 2015 Latest Caselaw 4128 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Sanjay Tripathi And Anr vs District Judge, Hardoi on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1893 of 2011
 

 
Petitioner :- Sanjay Tripathi And Anr
 
Respondent :- District Judge, Hardoi
 
Counsel for Petitioner :- Praveen Tripathi,Kapil Mishra,Sunil Kumar Chaudhary,Vivek Tripathi
 
Counsel for Respondent :- Manish Kumar,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of respondent's Counsel, list this case on 30.11.2015. The relevant record shall be produced as directed earlier.

Order Date :- 17.11.2015

MH/-

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