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Ram Avtar Prasad And 5 Others vs State Of U.P. And Another
2015 Latest Caselaw 4127 ALL

Citation : 2015 Latest Caselaw 4127 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Ram Avtar Prasad And 5 Others vs State Of U.P. And Another on 17 November, 2015
Bench: Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL REVISION No. - 4098 of 2015
 

 
Revisionist :- Ram Avtar Prasad And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Pankaj Kumar Asthana,A.K. Singh Solanki
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 17.11.2015

Ishan

 

 

 
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