Ram Singh, Kaidi No.9443 Central ... vs The State Of U.P. Thru Secy. And 2 ...
2015 Latest Caselaw 4126 ALL

Citation : 2015 Latest Caselaw 4126 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Ram Singh, Kaidi No.9443 Central ... vs The State Of U.P. Thru Secy. And 2 ... on 17 November, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15151 of 2014
 

 
Petitioner :- Ram Singh, Kaidi No.9443 Central Jail, Fatehgarh
 
Respondent :- The State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Prashant Kumar Srivastava,K.K.Tewari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness-slip of Sri Prashant Kumar Srivastava, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 17.11.2015

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