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Suneel Kumar vs State Of U.P. And 2 Others
2015 Latest Caselaw 4125 ALL

Citation : 2015 Latest Caselaw 4125 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Suneel Kumar vs State Of U.P. And 2 Others on 17 November, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10394 of 2015
 

 
Petitioner :- Suneel Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- S. Niranjan,Sri Dharampal Singh
 
Counsel for Respondent :- Govt. Advocate,Bishram Tiwari
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness-slip of Sri Dharampal Singh, learned counsel for the petitioner.

List on 30.11.2015.

Order Date :- 17.11.2015

OP

 

 

 
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