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Ram Milan vs State Of U.P.
2015 Latest Caselaw 4121 ALL

Citation : 2015 Latest Caselaw 4121 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Ram Milan vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8727 of 2015
 

 
Applicant :- Ram Milan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Indra Mani Pandey,Ravindra Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has filed counter affidavit in connected Criminal Misc. Bail Application No. 9599 of 2014 be taken on record.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 17.11.2015

A.

 

 

 
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