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Ishwar And Another vs Addl. Commissioner, Basti Region ...
2015 Latest Caselaw 4117 ALL

Citation : 2015 Latest Caselaw 4117 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Ishwar And Another vs Addl. Commissioner, Basti Region ... on 17 November, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 62656 of 2015
 

 
Petitioner :- Ishwar And Another
 
Respondent :- Addl. Commissioner, Basti Region And 7 Others
 
Counsel for Petitioner :- Rakesh Pande,Sami Ullah Khan
 
Counsel for Respondent :- C.S.C.,Dharam Deo Chauhan,Sachchidanand Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on 23.11.2015 as fresh.

Sri Suresh Chandra Verma, Advocate has filed his Vakalatnama on behalf of the respondent no.2 today. Let the same be taken on record.

Office is required to print the name of Sri Suresh Chandra Verma as counsel for the respondent when the matter is listed next.

Order Date :- 17.11.2015

Lbm/-

 

 

 
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