Devendra Kumar Singh & Others vs State Of U.P. & Others
2015 Latest Caselaw 4116 ALL

Citation : 2015 Latest Caselaw 4116 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Devendra Kumar Singh & Others vs State Of U.P. & Others on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5210 of 1996
 

 
Petitioner :- Devendra Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Y.S. Lohit,Ajay Pratap Singh,S.S.L. Srivastava
 
Counsel for Respondent :- C.S.C.,Upendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Y.S.Lohit, learned Counsel for the petitioners prays for and is granted three days time to bring on record as to how the petitioners were inducted as trainee Sinch-Pal and under what provision their applications for training were entertained by the concerned authority.

List this case on 23.11.2015.

Learned Standing Counsel will also seek instructions and brought the relevant record on the date fixed.

Order Date :- 17.11.2015

Arvind

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