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Mohd. Zuber Khan And 5 Ros. vs State Of U.P. Thorugh Its Prin. ...
2015 Latest Caselaw 4115 ALL

Citation : 2015 Latest Caselaw 4115 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Mohd. Zuber Khan And 5 Ros. vs State Of U.P. Thorugh Its Prin. ... on 17 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5907 of 2003
 

 
Petitioner :- Mohd. Zuber Khan And 5 Ros.
 
Respondent :- State Of U.P. Thorugh Its Prin. Secy. Sahkarita Anubhag
 
Counsel for Petitioner :- Ghaus Beg,Kaushal Mani Tripathi,R.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List in the week commencing 7th December, 2015 alongwith office report regarding service.

Order Date :- 17.11.2015

MH/-

 

 

 
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