Afzal & 10 Ors. vs State Of U.P. Thru Prin.Secy. ...
2015 Latest Caselaw 4114 ALL

Citation : 2015 Latest Caselaw 4114 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Afzal & 10 Ors. vs State Of U.P. Thru Prin.Secy. ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9465 of 2006
 

 
Petitioner :- Afzal & 10 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Irrigation & 5 Ors.
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted 10 days further time for filing Rejoinder Affidavit.

List thereafter.

Interim order shall continue till the next date of listing.

Order Date :- 17.11.2015

Arvind

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