Shailendra Kumar Singh vs State Of U.P.Through Principal ...
2015 Latest Caselaw 4113 ALL

Citation : 2015 Latest Caselaw 4113 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Shailendra Kumar Singh vs State Of U.P.Through Principal ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2973 of 2000
 

 
Petitioner :- Shailendra Kumar Singh
 
Respondent :- State Of U.P.Through Principal Secy.Deptt. Of Home Police
 
Counsel for Petitioner :- A.P.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri A.P.Singh, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 17.11.2015

Arvind

Download the LatestLaws.com Mobile App