Prabhat Kumar Pandey S/O Shyam ... vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 4110 ALL

Citation : 2015 Latest Caselaw 4110 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Prabhat Kumar Pandey S/O Shyam ... vs State Of U.P. Thru Prin. Secy. ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1812 of 2009
 

 
Petitioner :- Prabhat Kumar Pandey S/O Shyam Narain Pandey & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. Panchayat Raj & Others
 
Counsel for Petitioner :- Kamal Dwivedi,R.S.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavit of compliance filed in compliance of the order dated 12.10.2015 and 30.10.2015 is taken on record. Reply, if any, may be filed within a week.

List thereafter.

Order Date :- 17.11.2015

MH/-

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