Smt. Suneeta vs State Of U.P. And Anr.
2015 Latest Caselaw 4109 ALL

Citation : 2015 Latest Caselaw 4109 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Smt. Suneeta vs State Of U.P. And Anr. on 17 November, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25010 of 2014
 

 
Petitioner :- Smt. Suneeta
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Brijesh Sahai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the petitioner and learned A.G.A. for the State.

Learned counsel for the petitioner prays for and is allowed a week's time to file reply to the progress report.

List on 27.11.2015.

Order Date :- 17.11.2015

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