Wahid Hussain Siddiqui vs Aryavart Gramin Bank, Lucknow ...
2015 Latest Caselaw 4108 ALL

Citation : 2015 Latest Caselaw 4108 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Wahid Hussain Siddiqui vs Aryavart Gramin Bank, Lucknow ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5121 of 2008
 

 
Petitioner :- Wahid Hussain Siddiqui
 
Respondent :- Aryavart Gramin Bank, Lucknow Thru Chairman & Anr.
 
Counsel for Petitioner :- T.B. Singh,Jitendra Singh,Mohd Wahid Irfan,P.C. Agarwal,S.S.L.Srivastava
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri S.S.L.Srivastava, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 17.11.2015

Arvind

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