Sayeed @ Langad vs State Of U.P.
2015 Latest Caselaw 4103 ALL

Citation : 2015 Latest Caselaw 4103 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Sayeed @ Langad vs State Of U.P. on 17 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9847 of 2015
 

 
Applicant :- Sayeed @ Langad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Umesh Chandra Pandey
 
Counsel for Opposite Party :- Govt. Advocate,D.P.Mishra
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the complainant, list on 26.11.2015 showing the name of Sri Amit Kumar Singh as counsel for the complainant.

Order Date :- 17.11.2015

Download the LatestLaws.com Mobile App