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Phool Chand vs Remote Sensing Application ...
2015 Latest Caselaw 4099 ALL

Citation : 2015 Latest Caselaw 4099 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Phool Chand vs Remote Sensing Application ... on 17 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5178 of 2000
 

 
Petitioner :- Phool Chand
 
Respondent :- Remote Sensing Application Centre U.P.Lucknow Th.Director
 
Counsel for Petitioner :- O.P.Srivastava,V.K.Dubey
 
Counsel for Respondent :- Akhilesh Kalra,Deepak Seth
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri V.K.Dubey, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 17.11.2015

Arvind

 

 

 
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