Dharmraj vs State Of U.P.Through ...
2015 Latest Caselaw 4098 ALL

Citation : 2015 Latest Caselaw 4098 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Dharmraj vs State Of U.P.Through ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4149 of 2001
 

 
Petitioner :- Dharmraj
 
Respondent :- State Of U.P.Through Secy.,Revenue And Others 4
 
Counsel for Petitioner :- Balram Singh,Dr.Manoj Dubey,Neeta Singh Chandel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Standing Counsel has filed an affidavit of compliance bringing on record the decision taken vide order dated 10.11.2015.

As prayed, a week's time is allowed to petitioner's Counsel for making appropriate application challenging the aforesaid order.

List thereafter.

Order Date :- 17.11.2015

MH/-

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