Citation : 2015 Latest Caselaw 4094 ALL
Judgement Date : 17 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4503 of 2009 Petitioner :- Dharmendra Singh S/O Late Ram Kishun Singh [Obj.Filed] Respondent :- State Of U.P. Thru Secy. Transport & Others Counsel for Petitioner :- Ajay Sharma Counsel for Respondent :- C.S.C.,Vina Sinha Hon'ble Dr. Devendra Kumar Arora,J.
This matter is of the year 2009.
Neither any one appears to assist the Court on behalf of U.P. Transport Corporation, nor any request for adjournment has been made by any Counsel appearing for the Corporation.
The Managing Director of the U.P. State Road Transport Corporation is directed to appear before this Court on 19.11.2015 at 10.15 a.m. along with relevant record to assist the Court.
Learned Standing Counsel is directed to communicate about this order to the Managing Director of the U.P. State Road Transport Corporation.
Order Date :- 17.11.2015
Arvind
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