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Hamzah Haris Throu His Father Shri ... vs Yaman Haris And Ors.
2015 Latest Caselaw 4092 ALL

Citation : 2015 Latest Caselaw 4092 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Hamzah Haris Throu His Father Shri ... vs Yaman Haris And Ors. on 17 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 239 of 2015
 

 
Petitioner :- Hamzah Haris Throu His Father Shri Haris Bin Khalid
 
Respondent :- Yaman Haris And Ors.
 
Counsel for Petitioner :- A.K.Jauhari
 
Counsel for Respondent :- Govt.Advocate,Sushil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri A.K. Jauhari, learned counsel for the petitioner has sent illness slip while learned counsel for the complainant as well as learned A.G.A are present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 17.11.2015

A.

 

 

 
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