Smt. Pooja Kumar Alias Akeera Khan ... vs The State Of U.P. Thru Secy. And 3 ...
2015 Latest Caselaw 4091 ALL

Citation : 2015 Latest Caselaw 4091 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Smt. Pooja Kumar Alias Akeera Khan ... vs The State Of U.P. Thru Secy. And 3 ... on 17 November, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16036 of 2014
 

 
Petitioner :- Smt. Pooja Kumar Alias Akeera Khan And Another
 
Respondent :- The State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Mohammad Akram
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness-slip of Sri Mohammad Akram, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 17.11.2015

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