Ritu Rathaur vs State Of U.P. And 4 Others
2015 Latest Caselaw 4090 ALL

Citation : 2015 Latest Caselaw 4090 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Ritu Rathaur vs State Of U.P. And 4 Others on 17 November, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25538 of 2015
 

 
Petitioner :- Ritu Rathaur
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Mohit Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is allowed a week's further time to file certified copy of the complaint on the basis of which the impugned F.I.R. was lodged.

Interim order already granted earlier shall continue till the next date of listing.

List this case on 26.11.2015.

Order Date :- 17.11.2015

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