Citation : 2015 Latest Caselaw 4089 ALL
Judgement Date : 17 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1029 of 2015 Applicant :- Shyam Singh Verma & Ors. Opposite Party :- Anuj Kumar Jha, Collector, Kannauj Counsel for Applicant :- Pramendra Kumar Singh Hon'ble Dr. Devendra Kumar Arora,J.
Affidavit of compliance is taken on record. Reply,if any, may be filed within three days.
List this case on 7.12.2015.
Order Date :- 17.11.2015
MH/-
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