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Nikhil Sonkar vs State Of U.P.
2015 Latest Caselaw 4084 ALL

Citation : 2015 Latest Caselaw 4084 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Nikhil Sonkar vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10337 of 2015
 

 
Applicant :- Nikhil Sonkar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Shanker Asthana,Vishal Agarwal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter

Order Date :- 17.11.2015

A.

 

 

 
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