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Indra Pal vs State Of U.P.Through ...
2015 Latest Caselaw 4071 ALL

Citation : 2015 Latest Caselaw 4071 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Indra Pal vs State Of U.P.Through ... on 16 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 152 of 2003
 

 
Petitioner :- Indra Pal
 
Respondent :- State Of U.P.Through Secy.Education And 2 Ors.
 
Counsel for Petitioner :- R.K.Sharma,Anuj Kudesia
 
Counsel for Respondent :- C.S.C.,R.K.Katiyar,Rajesh Katiyar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Name of Sri Shobit Mohan Shukla, learned Counsel for the B.S.A., Sitapur has not been shown in the cause list.

When the case is next listed, name of Sri Shohit Mohan Shukla shall be shown in the cause list as counsel for the respondent.

List the next cause list.

Order Date :- 16.11.2015

Arvind

 

 

 
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