Suresh Kumar D 3 Ors. vs The Commissioner Chitrakoot ...
2015 Latest Caselaw 4070 ALL

Citation : 2015 Latest Caselaw 4070 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Suresh Kumar D 3 Ors. vs The Commissioner Chitrakoot ... on 16 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 43545 of 2015
 

 
Petitioner :- Suresh Kumar D 3 Ors.
 
Respondent :- The Commissioner Chitrakoot Banda And 3 Ors.
 
Counsel for Petitioner :- Ashok Kumar Dwivedi,Deepankar Dwivedi
 
Counsel for Respondent :- C.S.C.,A.K. Chaubey,Sanjay Kr. Dubey
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, will continue till the next date of listing.

Order Date :- 16.11.2015

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