Charan Jeet Singh {N-State} vs State Of U.P. & Others
2015 Latest Caselaw 4069 ALL

Citation : 2015 Latest Caselaw 4069 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Charan Jeet Singh {N-State} vs State Of U.P. & Others on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8777 of 1990
 

 
Petitioner :- Charan Jeet Singh {N-State}
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- D.S.Misra,Vishwa Nath Singh
 
Counsel for Respondent :- C.S.C.,Sudeep Seth,Vinod Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that Sri Vishwa Nath Singh is not feeling well.

The case is adjourned.

List in the next month.

Order Date :- 16.11.2015

MH/-

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