Citation : 2015 Latest Caselaw 4068 ALL
Judgement Date : 16 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 24
Case :- SERVICE SINGLE No. - 8571 of 1992
Petitioner :- Anil Kumar And Others {State}
Respondent :- State Of U.P.Through Secretary Labour Health And Ors
Counsel for Petitioner :- S.S. Gupta,Mayankar Singh
Counsel for Respondent :- C.S.C.
Hon'ble Dr. Devendra Kumar Arora,J.
It has been informed by Addl.Chief Standing Counsel that the instant case will be argued by Ms. Bulbul Godiyal, Addl. Advocate General, who is not available today.
Accordingly, list this case on 26.11.2015.
Order Date :- 16.11.2015
MH/-
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